Calcutta High Court (Appellete Side)
43/144/147/148/149/427/326/376/511/34 ... vs In Re: Sekh Kabirul @ Sk. Kabirul on 10 January, 2023
10.01.2023 Sl. No.19 akd [Adjourned] C. R. M. (DB) 57 of 2023 In Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 22.12.2022 in connection with CBI/SCB/Kolkata Case No. RC0562021S0051 dated 16.12.2021 under Sections 143/144/147/148/149/427/326/376/511/34 of the Indian Penal Code.
And In Re: Sekh Kabirul @ Sk. Kabirul ... ... Petitioner Mr. Soumyajit Das Mahapatra Mr. Kunal Ganguly ... ... for the petitioner Nobody appears for the Central Bureau of Investigation (CBI).
Mr. Anirban Mitra is directed to appear on behalf of the CBI and produce the records of investigation.
Let the matter appear under the same heading on 13.01.2023.
(Ajay Kumar Gupta, J.) (Joymalya Bagchi, J.)