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Suryakant Mahadu Garude And Others vs The State Of Maharashtra Thro. ... on 5 September, 2018

Author: V.L.Achliya

Bench: V.L.Achliya

  
                                                                   

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD                                                              

                                    963. SECOND APPEAL NO. 404 OF 2018
                                                 WITH 
                                         CA/7139/2018 
                                                 IN 
                                         SA/404/2018 

                                    SURYAKANT MAHADU GARUDE AND ORS.
                                           VERSUS
                                    THE   STATE   OF   MAHARASHTRA   THRO.   COLLECTOR,  
                                    NANDED AND ORS.
                                                 .....
                                    Mr. M.D.Narwadkar, Advocate for appellants.
                                    Mr. P.N.Kutti, A.G.P. for R - 1.
                                    Mr. B.G.Deshmukh, Advocate for R - 3. 
                                                 .....                               
                                           CORAM: V.L.ACHLIYA, J.                      
                                           DATE    :  05/09/2018
                                                 .....                               

                 ORAL ORDER :

1. Learned counsel for appellants undertakes to remove office objection within two weeks.

2. Reply filed is taken on record.

3. S.O. to 25/09/2018.

[V.L.ACHLIYA] JUDGE KNP/S.A. 404.2018 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 09/09/2018 00:59:45 :::