Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 32 in The State Culture Fund Scheme, 2003 32. Rules. - The Council may, subject to the approval of the State Government, make rules not inconsistent with the provisions of the Scheme, for achieving the objectives of the Fund.
