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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(1)(r) in The Gujarat Municipalities Act, 1963

(r)Buildings. - regulating the structure and dimensions of plinths, walls, foundations, roofs and chimneys of new buildings for the purposes of securing stability and the prevention of fires, and for purposes of health, and determining the purposes for which existing or newly erected buildings may be used in any area;