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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(2)(i) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(i)Each ballot box in use at such station unopened [* * *] [Deleted vide Notification No.7141, Legislative-I-26/95 H.U.D. Dated 7.3.96. O.G.E. No. 248 Dated 7.3.1996.];