Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 259 in Nagaland Excise Rules

259. Temporary late closing licence.

- The Deputy Commissioner may grant a temporary late closing licence to the holder of any hotel or restaurant licence on the occasion of festivals on payment of a fee of Rs. 20 per diem according to Rule 229 of these rules permitting him to make sales up to an hour not later than 1.30 A. M. but later hour may be fixed with the sanction of the Excise Commissioner.Rectified Spirit