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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Kerala - Subsection

Section 245(1)(a) in Kerala Municipality Act, 1994

(a)exercises a profession, art or calling or transacts business or holds any appointment, public or private-
(i)within the municipal area for not less than sixty days in the aggregate; or
(ii)outside the municipal area, but who resides within the municipal area for not less than sixty days in the aggregate; or