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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(5) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(5)“Aquaculture Equipment” means devices, equipment, implements, tools etc including accessories (like aerators, air blowers, automatic feeders etc);