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[Cites 0, Cited by 0] [Section 420(2)] [Section 420] [Entire Act]

State of Maharashtra - Subsection

Section 420(2)(q) in The City of Nagpur Corporation Act, 1948

(q)the preparation of estimates of income and expenditure of the Corporation, and as to the persons by whom, and the conditions subject to which such estimates may be sanctioned;