Section 131(1)(a) in The Representation of the People Act, 1951

[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(1)(a) in The Representation of the People Act, 1951

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker, or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 131(1)(a) in The Representation of the People Act, 1951