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[Cites 0, Cited by 0] [Section 27B] [Entire Act]

State of Rajasthan - Subsection

Section 27B(iv) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(iv)in case if in a District or Zone or Range or Division, the persons belonging to the Scheduled Castes/Scheduled Tribes, are not available for promotion to higher post against reserved vacancies, in that event such reserved vacancies shall be filled in from amongst the persons belonging to the Scheduled Castes or the Scheduled Tribes, available in another District or Zone or Range or Division.]