Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 305 in Rules under the United Provinces Excise Act, 1910 305. Any animal or thing other than intoxicants which may be confiscated shall be sold by public auction and the proceeds credited to Government (8-Excise-Penalties.)
