Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 837] [Entire Act] State of Jharkhand - Subsection Section 837(7) in Bihar Education Code, 1961 (7)The authority from whose order an appeal is preferred under those rules shall give effect to any order made by the appellate authority.