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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011

(2)Words and expression used in these rules and not defined but defined in the Act shall have the Slime meanings respectively assigned to them in the Act.