Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2)(a) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(a)That such an officer shall not be eligible for another allotment for the remaining part of the allotment year in which he has declined the allotment or offer.