Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in Preventive Detention Act, 1950 (1)The Central Government and each State Government shall, whenever necessary constitute one or more Advisory Boards for the purposes of this Act.
