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Patna High Court - Orders

Ramjee Pandit vs Dharamdeo Pandit & Ors on 17 February, 2009

                IN THE HIGH COURT OF JUDICATURE AT PATNA
                           MA No.574 of 2004
                             RAMJEE PANDIT
                                 Versus
                         DHARAMDEO PANDIT & ORS
                              -----------



5   17.2.2009

Learned counsel for the appellant submits that he has filed substitution petition on 1.2.2008 whereas the time for filing the substitution petition expired on 31.1.2008.

Two week's time is granted to the counsel for the appellant to take steps for restoring the appeal against the respondent nos. 3 and 4.

List this case under the heading for orders on petition if any such application is filed along with the substitution petition and limitation petition.

      Sanjay                                  (Sheema Ali Khan, J.)