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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(b) in Maharashtra Highways Act, 1955

(b)"building" includes any erection of whatsoever material and in whatsoever manner constructed (including a farm building for agricultural purposes) and also includes plinths, doorsteps, walls (including compound walls and fences) and the like;