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[Cites 0, Cited by 0] [Section 80C(8)] [Section 80C] [Entire Act]

Union of India - Subsection

Section 80C(8)(iii) in The Income Tax Act, 1961

(iii)"public financial institution" shall have the meaning assigned to it in section 4-A of the Companies Act, 1956 (1 of 1956);