Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(h) in Andhra Pradesh Sports Authorities Act, 1988 (h)to raise finances by leasing out the properties owned by or vested in it in the manner prescribed;
