Madhya Pradesh High Court
Rajendra Bharti vs The State Of Madhya Pradesh on 14 August, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WA No. 322 of 2023 (RAJENDRA BHARTI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-08-2023 None for the appellant.
Adjourned.
(ROHIT ARYA) (DEEPAK KUMAR AGARWAL)
JUDGE JUDGE
ojha
Signature Not Verified
Signed by: YOGENDRA
OJHA
Signing time: 8/14/2023
6:00:01 PM