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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The National Security Guard Rules, 1987

(2)
(a)The duty officer or duty Assistant Commander shall every day make a visit to the person under arrest and take the orders of the Commander on any request or representation made by the person under arrest.
(b)The request or representation made by the person under arrest shall be entered in the form set out in Appendix II.