Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 15 July, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023 & EX.APPL.(OS) 120/2023,
MR ISHAN SINGH .....Decree Holder
Through: Mr. Viraj R Datar, Sr. Adv. with Mr.
Guneet Sidhu, Mr. Radharaman, Ms. Rajopriya,
Advs.
versus
SPAZE TOWERS PRIVATE LIMITED .....Judgement Debtor
Through: Mr. Ashish Dholakia, Sr. Adv. with
Mr. Anirudh Bakhru, Ms. Ananya Narain, Mr.
Rahul Gupta, Mr. SM Siddiqui, Mr. Kartik
Pandey, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.07.2024
EX.APPL.(OS) 835/2024
1. This is an application seeking direction to the judgment debtor to deposit the balance amount and impound the agreements.
2. For the reasons stated in the application, issue notice.
3. Mr. Siddiqui, learned counsel accepts notice on behalf of the judgment debtor, seeks and is granted 2 weeks to file a response.
4. List on 04.09.2024.
JASMEET SINGH, J JULY 15, 2024 / (MS) Click here to check corrigendum, if any This is a digitally signed order.
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