Section 11(1)(vii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(vii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(vii)To transfer the members of the Centralised Service from one district to another district, within the region, in accordance with the policies laid down by the authority; and

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State of Uttar Pradesh - Subsection

Section 11(1)(vii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976