Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(vii) in The Orissa Consumer Protection Rules, 1987 (vii)[ The quorum of the meeting of State Council shall be ⅓rd of the total members of the Council] [Inserted vide O.G.E. No. 1871 dated 6.10.2007.].
