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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(5) in Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017

(5)The quorum of meeting will be two in case if the number of members is three or four, and it will be three if the number of members is five.