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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Himachal Pradesh - Subsection

Section 43(i) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(i)the procedure to be followed at meetings of the authorities, including stipulation of quorum for transaction of business, where such stipulations are not already made in this Act;