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State of Rajasthan - Section

Section 16 in University of Rajasthan Act, 1946

16. [ Other Officers. [As amended by the University of Rajputana (Second Amendment) Act, 1950.]

- The mode of appointment and the functions of the officers of the University, other than the Chancellor, in so far as they are not prescribed herein, shall be prescribed by the Statutes and the Ordinances.]