Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581X] [Entire Act] Union of India - Subsection Section 581X(1) in The Companies (Amendment) Act, 2002 (1)Every Producer Company having an average annual turnover exceeding five crore rupees in each of three consecutive financial years shall have a whole- time secretary.
