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State of Kerala - Section

Section 108 in Kerala Factories Rules, 1957

108. [ Persons who hold position of supervision or management or are engaged in confidential position in a factory. [Rules 108 to 110 including Schedule substituted by SRO No. 1170/2004 dt. 03.11.2004]

(1)The following persons shall be deemed to hold positions of supervision or management, namely:-