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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(2)(d) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(d)fails or refuses to produce his identity card or any other document specified by State Election Commission to establish his identity under rule 41 of these rules; or