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State of Goa - Section

Section 9 in The Goa Labour Welfare Fund Rules, 1990

9. Maintenance and audit of accounts.

- The accounts of the funds shall be prepared and maintained by the Accounts Officer of the Board in Form C and shall be audited by the Director of Accounts, Local Fund Accounts, Goa State, once a year. The Secretary shall be responsible for the disposal of the audit note.