Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 97 in The Meghalaya Police Act, 2010 97. Bravery Awards and meritorious and distinguish service. The State Government on the recommendation of the Director General of Police may approve bravery and meritorious and distinguish service to any police personnel.
