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Himachal Pradesh High Court

Pem Lal Raina vs . Ntpc Ltd. And Another on 1 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Pem Lal Raina Vs. NTPC Ltd. and another .

Civil Suit No. 29 of 2020 01.06.2022 Present: Mr. Rajnish Maniktala, Senior Advocate, with Mr. Naresh Verma, Advocate, for the plaintiff/non­applicant.

Mr. Neeraj Gupta, Senior Advocate, with Mr. Ajeet Pal Singh Jaswal, Advocate, for the defendants/applicants.

r to OMP No. 624 of 2021 Reply to the application not filed. As prayed for, let the needful be done within two weeks. List thereafter.

(Ajay Mohan Goel) Judge June 01, 2022 (bhupender) ::: Downloaded on - 01/06/2022 20:07:42 :::CIS