Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 27 in Andhra State Act,1953

27. Amendment of section 9, Act LXXXI of 1952.-

In sub-section (3) of section 9 of the Delimitation Commission Act, 1952 (LXXXI of 1952), for the words " and the orders made under either of the said acts" the following shall be substituted, namely:-"the Andhra State act, 1953, and the orders made under any of the said Acts".