Bombay High Court
Estrella Batteries Limited vs Mseb Holding Company Limited And Ors. on 28 July, 2025
Author: N.J. Jamadar
Bench: N.J. Jamadar
p2-ia-7548-2025 in fa-903-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 7548 OF 2025
IN
FIRST APPEAL NO. 903 OF 2025
Estrella Batteries Ltd. ... Applicant/Appellant
V/s.
MSEB holding Company Ltd. And ... Respondents
Ors.
-------------------
Ms. Nikita Vardhan i/by Kanga and Co, for the appellant in
VARSHA FA/903/2025 and for applicant in IA/7548/2025
DEEPAK
GAIKWAD
Digitally signed by
VARSHA DEEPAK
Mr. Anuj Jaiswal i/by Little and Co. for the respondent no. 1.
GAIKWAD
Date: 2025.07.29
15:36:45 +0530 --------------------
CORAM : N.J. JAMADAR, J.
DATE : 28th JULY 2025.
PC:
1. Not on board. Upon mentioning taken on board.
2. Stand over to 10th September 2025.
3. Ad-interim relief, granted earlier, shall continue to operate till the next date.
(N.J. JAMADAR, J)
varsha 1 of 1
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