Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 66 in Finance Act, 2013 66. Amendment of section 28. - In section 28 of the Customs Act, in sub-section (i), the following proviso shall be inserted, namely:-"Provided that the proper officer shall not serve such show cause notice, where the amount involved is less than rupees one hundred.".
