Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Entire Act] Madras Presidency - Section Section 11 in Madras Estates Land Act, 1908 11. Use of land by the ryot. - A ryot may use the land in his holding in any manner which does not materially impair the value of the land or render it unfit for agricultural purposes.
