Himachal Pradesh High Court
Kanshi Ram vs . State Of Himachal Pradesh on 27 March, 2024
Kanshi Ram vs. State of Himachal Pradesh .
Cr.MMO No.1228 of 2023 27.03.2024 Present: Mr. Ashish Jamalta, Advocate, for the petitioner.
Mr. Diwakar Dev Sharma, Additional Advocate General, for the respondent/State.
At the request of learned counsel for the petitioner, list for consideration after three weeks.
( Bipin C. Negi )
March 27, 2024 (KS) Judge
::: Downloaded on - 28/03/2024 20:32:39 :::CIS