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Himachal Pradesh High Court

Kanshi Ram vs . State Of Himachal Pradesh on 27 March, 2024

Kanshi Ram vs. State of Himachal Pradesh .

Cr.MMO No.1228 of 2023 27.03.2024 Present: Mr. Ashish Jamalta, Advocate, for the petitioner.

Mr. Diwakar Dev Sharma, Additional Advocate General, for the respondent/State.

At the request of learned counsel for the petitioner, list for consideration after three weeks.


                                                             ( Bipin C. Negi )

                March 27, 2024 (KS)                               Judge








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