Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Himachal Pradesh - Subsection Section 35(e) in Himachal Pradesh Para-Veterinary Council Act, 2010 (e)to the payment of any expenses incurred by the Council in carrying out the provisions of this Act and the rules and regulations made thereunder; and
