Rajasthan High Court - Jaipur
Rooptara Merchandise Pvt Ltd vs State Of Raj And Anr on 7 February, 2023
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 20812/2017
Nutrilite Foods Pvt Ltd
----Petitioner
Versus
State Of Raj And Anr
----Respondent
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----Respondent S.B. Civil Writ Petition No. 20797/2017 Wishmore Investsmart
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----Respondent S.B. Civil Writ Petition No. 20802/2017 Aarden Stone Mart Pvt Ltd (Downloaded on 09/02/2023 at 12:40:56 AM) (2 of 3) [CW-20812/2017]
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----Respondent S.B. Civil Writ Petition No. 20804/2017 Earnest Realestate Pvt Ltd
----Petitioner Versus State Of Raj And Anr
----Respondent S.B. Civil Writ Petition No. 20805/2017 Netto Alloys Pvt Ltd
----Petitioner Versus State Of Raj And Anr
----Respondent S.B. Civil Writ Petition No. 20807/2017 Radix Constructions Pvt Ltd
----Petitioner Versus State Of Raj And Anr
----Respondent S.B. Civil Writ Petition No. 20808/2017 Rooptara Merchandise Pvt Ltd
----Petitioner Versus State Of Raj And Anr
----Respondent S.B. Civil Writ Petition No. 20810/2017 Goodwin Wealth Consultancy Pvt
----Petitioner Versus State Of Raj And Anr
----Respondent S.B. Civil Writ Petition No. 20811/2017 Poojashish Infrastruictures Pvt
----Petitioner Versus State Of Raj And Anr
----Respondent (Downloaded on 09/02/2023 at 12:40:56 AM) (3 of 3) [CW-20812/2017] For Petitioner(s) : Mr. Shubham Kumar Sharma For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 07/02/2023 Counsel for the respondents has moved an application for early listing of the cases.
For the grounds mentioned in the application, the same is allowed.
Let the matters be listed on 08.03.2023.
(GANESH RAM MEENA),J ARTI SHARMA /24-36 (Downloaded on 09/02/2023 at 12:40:56 AM) Powered by TCPDF (www.tcpdf.org)