Section 12A(4B)(a) in The Food Corporations Act, 1964

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Union of India - Subsection

Section 12A(4B)(a) in The Food Corporations Act, 1964

(a)has died or retired, or dies or retires, after an order of transfer under sub-section (1) in respect of such officer or other employee is made but before exercising the option under sub-section (4) or, as the case may be, as required by sub-section (4A); or

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Union of India - Subsection

Section 12A(4B)(a) in The Food Corporations Act, 1964