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State of Punjab - Section

Section 21 in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

21.

Rules regarding conduct and discipline applicable to persons in the service of the Crown in India for the purpose of the Punjab Province shall apply to officers and servants of the Trust, as far as they can be applicable.[Inserted by Punjab Government Notification No. 4098-LG(A)-51/11-8000, dated 28th June, 1951 and vide GSR 98/75 at 11.10.1975.]