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State of Chattisgarh - Section

Section 3 in The Chhattisgarh Primary Education Act, 1961

3. Application of the Part.

- This part shall apply to-
(i)the regions in which immediately before the coming into force of this Act, primary education was provided for directly by the State Government;
(ii)such other regions or part thereof as the State Government may, notification, extend the provisions thereof.