Jammu & Kashmir High Court
Jagdev Singh vs Uoi And Ors on 4 August, 2017
Author: B. S. Walia
Bench: B. S. Walia
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
SWP No.1466/2017
Date of order:04.08.2017
Jagdev Singh Vs. Union of India & ors.
Coram:
Hon'ble Mr. Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner (s) : Mr. Vijay Gupta, Adv. vice
Mr. R. P. Sangra, Adv.
For Respondent(s) : Mrs. Sindhu Sharma, ASGI.
Order:
Learned counsel for the petitioner requests for two weeks' adjournment on account of learned arguing counsel being out of Country.
Adjourned on 21.08.2017.
(B. S. Walia) Judge Jammu 04.08.2017 Ram Murti