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[Cites 0, Cited by 1] [Section 61] [Entire Act]

State of Kerala - Subsection

Section 61(1) in Kannur University Act, 1996

(1)An application for affiliation to the University of any college or for affiliation in new courses in any affiliated college shall be sent by the educational agency to the Registrar within such time and in such manner as may be prescribed by the Statutes.