Andhra Pradesh High Court - Amravati
Tiyyagura Veera Reddy 6 Others vs Arekuti Rangamma 7 Others on 9 November, 2022
(SHOW CAUSE NOTICE BEFORE ADMISSION TO8& 10)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA TP
WEDNESDAY, THE NINTH Day OF NOVEMBER, TWO THOLSAND AND TWENTY TWO
iPRESENT: oe
THE HONOURABLE SRI JUSTICE B. SYAMSUNDER
CRP, Ma, S475 af 2076
Between:
1. Tiyyagura Veera Redely (Died) er R PS.
(Petitioner No. 8 have been brought record as LR's af deceased 1
Petitioner as oer Court order i . 33.3 40.202 2 vide La.No. 1/2077 in
CRE NG. RATS of 2018)
Z. Tiyyagura Srinfvasa Reddy, S/o.Veera redey, Hindu, aged about 42 yrs,
Business, Réo. Namburu village, South Aezar, Near Ramal ayam Temols,
Fedakakani Mandal, Guntur Dt. JCGC.
3, Tiyyagura Pratan Reddy, (Ned) per LR's PRY to 74
{Petitoner NOs. 9 te TT heve been brought on record as LR's of deceased 3"
Petitioner as per Court order dt. 3-10-2022 wide PANG. tof 2024
pe
iW CRE No, 5479 of 2016}
e
4, Tiyyagura Linga Recdely, S/o. Veeara Reddy, Hindu, aged about 39 yrs, Set!
Employee, Rfo. Narnburu village, South Bazar, Negr Ramalayam Temple
Pecakakan! Manda, Gunkee De, Guntur JCC
5. Tivyyag ure Linga ee fo. Late Saris Reddy, Hindu, aged avbout 75 yrs,
Cultivation, Réo. Nar mburu village, South Sagar, Near Rarmalayam Ter apie,
Pedakakani Nand, Guetur Mistrict, Guntur JAC
6. Vuyyuru Kot! Reddy, S/o. Brahmma Redsy, Hindu, aged about 40 years,
Manager, Jayasankar Theatre, Ris. Nambur, Pedakakan?t Mandal, Guntur
Ot., Guntur JCJC
Ruanthireddy Ravindra Reddy, S/a. Sakala Reddy, Hindu, aged about 6 yrs,
Private Teacher, Rig. Namburu village, Fanch ayat office Bazar, Reriakakani
Mandal, Guntur Ot., Guatur JCC,
8. Tiyyagura Negeswaramma, W/o. Late Tiyyagura Veersrecidy, Aged about 60
years, Occ 2 Hous@wva, Narmburu Wilegs, South Bazar, Near Ramalayam
Pedakakani Mandal, Guntur Ditrict.
(Died per LR's PS, Fetitiner No.8 has been brought
3,
nang
»
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deceased, 1° * Petitioner as per Court eet dt. 4
LA.No. 1/2047 fn CRELNo. 5473 of SENS
9. Thyyagury Sri Lakshinl, Woo. Late ty yaguitu Redely, Aged 38 years,
Nousewife, Ria, Nambur Village, Near Ramelayam, Pedakakan! Mandal,
Guntur Districh,
10. Tiyyaguru Dheeral Reddy, S/o. Late Tiyyaguru Pratap Reddy, Aged 1% years,
Student, R/o, Nambur Village, Near Ramalayam, Pedakakani Mandis,
Gigtiur Uistrict.
71. Tiyyaguru Laasya, Oo. Lae Tiyyaguru Fratas Reddy, Aged 12 years, Student,
Ria. Nambur Vilage, Near Ramalayam, Ferlakakani Mandal, Guritur [Nstrkct.
iDied per LA's PP 9 to Ti, Pelitianer No's 9 to V4 have been brought an recerd
As LR's deceased 3° Petitioner as per Court Order dt: 13-104 2032 vide
LAWNea. 1/2627 in CRE Na, 5473 of 2076. .. Petitioners Respandentss
Defendantst io head
- 72 -
AND
1. Arekuti Rangamma, W/o. Sambireddy, Hindu, Aged about 69 years,
Cultivation, R/o. Namburu Village, Pedakakani Mandal, Guntur Dt., Guntur
JCIC
Tiyyagura Siva Rami Reddy(Died)
Tiyyagura Srinivasa Reddy (Died),
. Tiyyagura Varalakshmi, W/O. Rangareddy, Hindu, aged about 44 years,
cultivation, R/o. Namburu village, Pedakakani Mandal, Guntur Dt., Guntur
JCJC
Tiyyagura Malleswarai (Died)
. Tiyyagura Saritha, W/O. Late Srinivasa Reddy, Aged about 40 years, R/o.
D.No.12-76, Namburu village, South Bazar, Near Ramalayam Temple,
Pedakakani Mandal, Guntur Dt., Guntur JCJC.
7. Tiyyagura Sravan kumar Reddy, S/o. Late Srinivasa Reddy, Hindu, aged
about 19 years, D.No.12-76, Namburu village, South Bazar, Near Ramalayam
Temple, Pedakakani Mandal, Guntur Dt., Guntur JCJC
8. Tiyyagura Sushma, D/O. Late Srinivasa Reddy, Hindu, aged 14 yrs, Being
Minor rep. by her natural guardian mother Tiyyagura Saritha, Door No.12-76,
Namburu village, South Bazar, Near Ramalayam Temple, Pedakakani
Mandal, Guntur Dt., Guntur JCJC.
wn
ow
...Respondents/Respondents/
Defendants 6,7,10 to 14
9. Tiyyaguru Vimala, W/o. Late Tiyyaguru Siva Rami Reddy, W/o. Late Tiyyaguru Siva Rami Reddy, Housewife, R/o. Namburu Village, South Bazar, Near Ramalayam Temple, Pedakakani Mandal, Guntur District, Guntur JCJC.
10. Tiyyaguru Mohan Reddy, S/o. Late Tiyyaguru Siva Rami Reddy, Housewife, R/o. Namburu Village, South Bazar, Near Ramalayam Temple, Pedakakani Mandal, Guntur District, Guntur JCJC.
(Died per LR's RR 9 & 10, Respondent Nos.9 & 10 have been brought on Record as the LR's of Deceased 2" Respondent as per Court Order Dated 13.10.2022 vide |.A.No. 2/2021 in CRP No. 5473 of 2016) ..Respondent Nos. 9 and 10/ Proposed LRS of Respondent No.2.
Whereas the Petitioners above named through their Advocate Sri M. Laxminarasimham, presented this petition under Article 227 of the Constitution of India to set aside the order passed by the Hon'ble XII Additional District Judge cum Judge, - Family court, Guntur on 24/3/2016 in |.A.No.185/2016 in 0.$.No.224/2011.
And whereas the High Court, upon perusing the petition and the memo of grounds filed herein and upon hearing the arguments of Sri M. Laxminarasimham, Advocate for the Petitioners and of Sri C.S.N. Raju, Advocate for respondents, earlier the order of the High Court order dated 24.11.2016, 09/08/2019 & 26/08/2019 made in CRP.No. 5473 of 2016 and order dt. 05-08 2022 made in
1.A.No, 1 of 2022; order dt. 13-10-2022 made in |.A.NO. 2 of 2021, directed issue of notice. to the Respondent Nos. 9 and 10 herein to show cause as to why this petition should not be admitted.
Contd...3...
You viz;
1.Tiyyaguru Vimala, W/o. Late Tiyyaguru Siva Rami Reddy, W/o. Late Tiyyaguru Siva PraRami Reddy, Housewife, R/o. Namburu Village, South Bazar, Near Ramalayam Temple, Pedakakani Mandla, Guntur District, Guntur JCJC.
2.Tiyyaguru Mohan Reddy, S/o. Late Tiyyaguru Siva Rami Reddy, Housewife, R/o. Namburu Village, South Bazar, Near Ramalayam Temple, 'Pedakakani Mandla, Guntur District, Guntur JCJC.
are directed to show cause as to why in the circumstances set out in this petition. and the Memo. of Grounds filed herewith (copy enclosed) this Civil Revision Petiton show not be admitted.
CRP.M.P.No, 7081 of 2016 :-
Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to stay all further proceedings in the OS No. 224/2011 on the file of XII Addl. District Judge Cum Judge, Family Court, Guntur till the disposal of the above main revision Petition, pending disposal of CRP 5473 of 2016, on the file of the High Court.
1.A.No. 2 of 2021 :-
Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to order for adding the proposed Respondents 9 10, who are the Legal Heirs of deceased Respondent No.2 as Respondent Nos. 9 and 10 in the main Civil Revision Petition.
The Court made the following ORDER :-
"ILA.No.02 of 2021 is allowed, issue notice to Respondent No.9, Respondent No.10 through RPAD and learned counsel for Revision Petitioner is also permitted to take out personal notice through RPAD and file proof of service before within 3 weeks.
The learned counsel Mr.Gopal Raju, represented on behalf of MR.C.S.N. Raju, learned counsel for Respondent No.1/plaintiff. List the case on 29-11-2022.
The interim stay granted earlier is hereby extended till then."
Sd/- G. HELA NAIDU, ASSISTANT REGIST | // TRUE COPY// SECTION OFFICER Contd...4...
To
1.The XII Addl. District Judge - Cum - Judge, Family Court, Guntur District.
2.Tiyyaguru Vimala, W/o. Late Tiyyaguru Siva Rami Reddy, W/o. Late Tiyyaguru Siva PraRami Reddy, Housewife, R/o. Namburu Village, South Bazar, Near Ramalayam Temple, Pedakakani Mandla, Guntur District, Guntur JCJC.
3.Tiyyaguru Mohan Reddy, S/o. Late Tiyyaguru Siva Rami Reddy, Housewife, R/o. Namburu Village, South Bazar, Near Ramalayam Temple, Pedakakani Mandla, Guntur District, Guntur JCJC. (Addressee Nos. 2 and 3 by RPAD)
4.One CC to Sri M. Laxminarasimham, Advocate [OPUC]
9.One CC to Sri C.S.N. Raju, Advocate [OPUC]
6.One spare copy TKK HIGH COURT B83, DATED ; 09-74-2022 NOTICE TO RESPONDENT Nos. 9 & 49 CRP.No, S473 af 2018 EXTENDING THE INTERIM ORDER