Section 9(2)(c) in The Punjab Agricultural Produce Markets (General) Rules, 1962

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2)(c) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(c)on the confirmation by the [Chief Administrator] [Substituted for the words 'Chairman of the Board' vide Haryana Notification dated 2.12.1980.] of the resolution passed by the members under sub-section (2) of section 16; or

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State of Haryana - Subsection

Section 9(2)(c) in The Punjab Agricultural Produce Markets (General) Rules, 1962