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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2)(ii) in Damodaram Sanjivayya National Law University Act, 2008

(ii)the term of the office of the nominated members of the General Council other than Ex-Officio members shall be three years: