Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 243ZL(1)] [Article 243ZL] [Constitution] Constitution Subarticle Article 243ZL(1)(iv) in Constitution of India (iv)there is stalemate in the constitution or functions of the board; or